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State of Tamilnadu - Section

Section 1 in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

1. Short title, application and commencement.

(1)These rules may be called the Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006.
(2)They shall apply to all elections held under the Act.
(3)They shall come into force with immediate effect.