Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Jammu-Kashmir - Subsection Section 14(b) in Jammu and Kashmir State Lands (Vesting of Ownership to the Occupants) Act, 2001 (b)no order of any officer or authority passed under this Act or the rules made thereunder shall be called in question in any civil court.
