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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(1)(b) in Tamil Nadu Inams (Assessment) Act, 1956

(b)on any other inam land, the full assessment at the rate of assessment set out in the settlement notification for lands of a similar description and with similar advantages the nearest ryotwari village where conditions are generally similar to those obtaining in the village in which the inam land is situated: