Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act]

State of Odisha - Subsection

Section 67(2)(h) in The Orissa Water Supply and Sewerage Board Act, 1991

(h)the procedure for carrying out the duties and functions of the Board under this Act;