Karnataka High Court
Shankrappa S/O Honnurappa vs The State Of Karnataka on 8 October, 2013
Author: H.N.Nagamohan Das
Bench: H.N.Nagamohan Das
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IN THE HIGH COURT OF KARNATAKA
DHARWAD BENCH
DATED THIS THE 08TH DAY OF OCTOBER 2013
BEFORE
THE HON'BLE MR.JUSTICE H.N.NAGAMOHAN DAS
WRIT PETITION NOs.83574-83654/2013 (LA-KIADB)
BETWEEN
1. SHANKRAPPA S/O HONNURAPPA
AGE: 51 YEARS, OCC: AGRICULTURE
2. HANUMAKKA D/O. HANAMANTHAPPA
AGE: 56 YEARS, OCC: AGRICULTURE
3. DEVADASI HANAMAKKA S/O.
GULED SANNALINGAPPA
AGE: 45 YEARS, OCC: AGRICULTURE
4. GOWRAMMA D/O. MAREMMA
AGE: 55 YEARS, OCC: AGRICULTURE
5. HULUGAPPA
S/O. HANNAMANTHAPPA KOLLUR
AGE: 51 YEARS, OCC: AGRICULTURE
6. NINGAMMA
D/O. SURATHI MANWIHANMANTHAPPA
AGE: 55 YEARS, OCC: AGRICULTURE
7. LAKSHMI D/O. GANGAPPA
AGE: 55 YEARS, OCC: AGRICULTURE
8. RUDRAMMA D/O. GOPANNA
AGE: 45 YEARS, OCC: AGRICULTURE
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9. DHARMAKKA GUNDAPPA
AGE: 55 YEARS, OCC: AGRICULTURE
10. NINGAMMA D/O. TIMMAKKA
AGE: 50 YEARS, OCC: AGRICULTURE
11. THIMMAKKA D/O. SANNA HONNURAPPA
AGE: 60 YEARS, OCC: AGRICULTURE
12. LAXMIDEVI D/O. HANUMANTHAPPA
AGE: 62 YEARS, OCC: AGRICULTURE
13. HANUMANTAPPA DURUGAMMA
AGE: 33 YEARS, OCC: AGRICULTURE
14. SHRIDEVI D/O. ERANNA
AGE: 40 YEARS, OCC: AGRICULTURE
15. HANAMAKKA D/O. LAXMAPPA
AGE: 40 YEARS, OCC: AGRICULTURE
16. HULGEMMA D/O. HULEPPA
AGE: 45 YEARS, OCC: AGRICULTURE
17. MAREMMA D/O. HULAGAPPA
AGE: 46 YEARS, OCC: AGRICULTURE
18. DEVI D/O. HULUGAPPA
AGE: 40 YEARS, OCC: AGRICULTURE
19. SANNA HULEGEMMA D/O. HULEGEMMA
AGE: 56 YEARS, OCC: AGRICULTURE
20. ERAMMA D/O. HANAMAKKA
AGE: 50 YEARS, OCC: AGRICULTURE
21. SOMA SHEKHARA S/O. KORAMMA
AGE: 33 YEARS, OCC: AGRICULTURE
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22. PARVATAMMA D/O. DHARMAPPA
AGE: 60 YEARS, OCC: AGRICULTURE
23. SOMAPPA S/O. LATE DUGGAMMA
AGE: 29 YEARS, OCC: AGRICULTURE
24. MALAMMA W/O. LATE RAMMAPPA
AGE: 62 YEARS, OCC: AGRICULTURE
25. HANUMANTAPPA
S/O. YERI BASAPPA MANDGOUDAR
AGE: 57 YEARS, OCC: AGRICULTURE
PETITIONERS NO.1 TO 25 ARE ALL
R/O. KUDUTHINI VILLAGE
DIST: BELLARY
26. TIPPAMMA W/O. MUNIYAMMA
AGE: 43 YEARS, OCC: AGRICULTURE
27. SOMAPPA S/O. HULIGEMMA
AGE: 40 YEARS, OCC: AGRICULTURE
28. V C AYYANGOUDA S/O. VENKATESHAPPA
AGE: 58 YEARS, OCC: AGRICULTURE
29. V C SIDDAPPA S/O. VENKATESHAPPA
AGE: 67 YEARS, OCC: AGRICULTURE
30. V C TIMMAREDDY S/O. VENKATESHAPPA
AGE: 63 YEARS, OCC: AGRICULTURE
31. K DODDABASAPPA
S/O. KURUBAR PAMPANNA
AGE: 34 YEARS, OCC: AGRICULTURE
32. GUDIPUDI TIPPAMMA W/O. G. TIPPANNA
AGE: 75 YEARS, OCC: AGRICULTURE
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33. K ANJINAPPA S/O. RAMANNA
AGE: 43 YEARS, OCC: AGRICULTURE
34. E HANUMANTAPPA S/O. LATE RUDRAPPA
AGE: 42 YEARS, OCC: AGRICULTURE
35. G SHRINIVAS GUDDURU S/O. VENKATESH
AGE: 51 YEARS, OCC: AGRICULTURE
36. SIDDAMMA W/O. HANUMANTAPPA
AGE: 52 YEARS, OCC: AGRICULTURE
37. BASAMMA W/O. SANNAHULUGAPPA
AGE: 59 YEARS, OCC: AGRICULTURE
38. H MUNIYAMMA W/O. LINGAPPA
AGE: 40 YEARS, OCC: AGRICULTURE
39. PARVATI W/O. HA MARISOMAPPA
AGE: 62 YEARS, OCC: AGRICULTURE
40. LAXMIDEVI W/O. SURYAREDDY
AGE: 71 YEARS, OCC: AGRICULTURE
41. SIDDAPPA S/O. RUDRAPPA
AGE: 48 YEARS, OCC: AGRICULTURE
42. K RAMALINGAPPA S/O. RUDRAPPA
AGE: 67 YEARS, OCC: AGRICULTURE
43. K SHIVALINGAPPA S/O. BASANNA
AGE: 38 YEARS, OCC: AGRICULTURE
44. T SHANTAKUMAR S/O. T SANJEEVAPPA
AGE: 44 YEARS, OCC: AGRICULTURE
45. P MALLIKARJUN S/O. SIDDAPPA
AGE: 52 YEARS, OCC: AGRICULTURE
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46. LALAPPA S/O. JYOTISIDDAPPA
AGE: 43 YEARS, OCC: AGRICULTURE
47. A TIPPANNA S/O. DYAVANNA
AGE: 55 YEARS, OCC: AGRICULTURE
48. VURUKUNDAMMA W/O. DYAVANNA
AGE: 71 YEARS, OCC: AGRICULTURE
49. A MALLIKARJUN S/O. DYAVANNA
AGE: 33 YEARS, OCC: AGRICULTURE
50. ANJINAMMA W/O. SIDDAPPA
AGE: 48 YEARS, OCC: AGRICULTURE
51. HARIJAN DURGAPPA S/O. C. TIMMAPPA
AGE: 56 YEARS, OCC: AGRICULTURE
52. G CHANNAMMA W/O. RAMANJANAPPA
AGE: 64 YEARS, OCC: AGRICULTURE
53. NAGAREDDY S/O. GANGAREDDY
AGE: 40 YEARS, OCC: AGRICULTURE
54. A PANDURANGA S/O. YAREPPA
AGE: 53 YEARS, OCC: AGRICULTURE
55. NARAYANAPPA S/O. LATE YAREPPA
AGE: 77 YEARS, OCC: AGRICULTURE
56. MUNIYAPPA S/O. HULIGEMMA
AGE: 49 YEARS, OCC: AGRICULTURE
PETITIONERS NO.26 TO 56 ARE
R/O. VENIVEERAPUR VILLAGE
TQ & DIST: BELLARY
57. DURGAMMA W/O. MUNIYAPPA
AGE: 39 YEARS, OCC: AGRICULTURE
R/O. MARIYAMMAN HALLI,
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TQ: HOSPET, & DIST: BELLARY
58. KARE GANGAMMA W/O. LATE DODDABASAPPA
AGE: 76 YEARS, OCC: AGRICULTURE
59. KARE PAMPAPATI S/O. LATE KARE
VEERABHADRAPPA
AGE: 59 YEARS, OCC: AGRICULTURE
60. KARE BASAVARAJ S/O. KARE DODDABASANNA
AGE: 44 YEARS, OCC: AGRICULTURE
61. KARE MARISIDDAPPA
S/O. LATE KARE VEERABHADRAPPA
AGE: 65 YEARS, OCC: AGRICULTURE
62. G TIPPANGOUDA S/O. LATE PAMPANGOUDA
AGE: 48 YEARS, OCC: AGRICULTURE
63. CHINTA REVANASIDDAPPA S/O. BASAPPA
AGE: 79 YEARS, OCC: AGRICULTURE
64. KARE BASAMMA W/O. KARE GAVISIDDAPPA
AGE: 60 YEARS, OCC: AGRICULTURE
65. HARIJAN BASAMMA W/O. DODDA ERANNA
AGE: 67 YEARS, OCC: AGRICULTURE
66. K DEVENDRAPPA S/O. K PAMPANNA
AGE: 39 YEARS, OCC: AGRICULTURE
PETITIONERS NO.58 TO 66 ARE
R/O. KUDUTINI VILLAGE
TQ & DIST: BELLARY
67. M SIDDAPPA S/O. M RAMANNA
AGE: 31 YEARS, OCC: AGRICULTURE
R/O. KOLLAGALLU,
TQ & DIST: BELLARY
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68. RAMALINGAPPA
S/O. PUJARI HANAMANTAPPA
AGE: 53 YEARS, OCC: AGRICULTURE
R/O. YARANGALAGI,
TQ & DIST: BELLARY
69. R DEVIKA W/O. R HANUMAPPA
AGE: 53 YEARS, OCC: AGRICULTURE
R/O. VENIVEERAPUR,
TQ & DIST: BELLARY
70. R HANUMAPPA S/O. R RAMALINGAPPA
AGE: 58 YEARS, OCC: AGRICULTURE
R/O. VENIVEERAPUR,
TQ & DIST: BELLARY
71. HULIGEMMA D/O. HANUMANTAPPA
AGE: 46 YEARS, OCC: AGRICULTURE
R/O. VENIVEERAPUR,
TQ & DIST: BELLARY
72. NAGARATNAMMA W/O. RAMACHANDRAPPA
AGE: 40 YEARS, OCC: AGRICULTURE
R/O. KUDUTHINI VILLAGE,
TQ & DIST: BELLARY
73. RAMACHANDRAPPA S/O. HAMANNA
AGE: 59 YEARS, OCC: AGRICULTURE
R/O. KUDUTHINI VILLAGE,
TQ & DIST: BELLARY
74. ALLAMMA W/O. R. HANUMANTAYYA
AGE: 46 YEARS, OCC: AGRICULTURE
R/O. VENIVEERAPUR,
TQ & DIST: BELLARY
75. HANAAMANTAPPA S/O. KENCHAMMA
AGE: 50 YEARS, OCC: AGRICULTURE
R/O. VENIVEERAPUR,
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TQ & DIST: BELLARY
76. NAGARAJ S/O. SHANKRAMMA
AGE: 36 YEARS, OCC: AGRICULTURE
R/O. VENIVEERAPUR,
TQ & DIST: BELLARY
77. AMIDAL VENKATESH S/O. SANJEEVAPPA
AGE: 40 YEARS, OCC: AGRICULTURE
R/O. KUDUTHINI VILLAGE,
TQ & DIST: BELLARY
78. PAMPAPATI S/O. LINGAPPA
AGE: AGE: 67 YEARS, OCC: AGRICULTURE
R/O. KUDUTHINI VILLAGE,
TQ & DIST: BELLARY
79. KARE PAMPAPATI S/O. SIDRAMAPPA
AGE: AGE: 69 YEARS, OCC: AGRICULTURE
R/O. KUDUTHINI VILLAGE,
TQ & DIST: BELLARY
80. CHOWDESHAPPA S/O. IRANNA
AGE: 39 YEARS, OCC: AGRICULTURE
R/O. KUDUTHINI VILLAGE,
TQ & DIST: BELLARY
81. G SOMASHEKHAR S/O. G LINGAREDDY
AGE: 38 YEARS, OCC: AGRICULTURE
R/O. KUDUTHINI VILLAGE,
TQ & DIST: BELLARY
..... PETITIONERS
(BY SRI SANJAY S KATAGERI, ADV.)
AND
1. THE STATE OF KARNATAKA
R/BY ITS SECRETARY
DEPARTMENT OF COMMERCE
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AND INDUSTRIES
VIKAS SOUDHA, BANGALORE
2. THE DEPUTY COMMISSIONER
BELLARY DISTRICT, BELLARY
3. THE CEO AND MEMBER SECRETARY
KIADB NRUPATUNG ROAD
OPP TO RBI OFFICE
DR. AMBEDKAR VEEDHI, BANGALORE
4. THE SPECIAL LAND ACQUISITION OFFICER
KIADB, LAKAMANHALLI, DHARWAD
5. M/S. BRAHMINI STEELS KARNATAKA LTD
SHIRAGUPPA ROAD, KOLLAGALLU VILLAGE,
TQ & DIST: BELLARY
BY ITS MANAGING DIRECTOR
6. M/S. UTTAM GALVA STEELS LTD
KOLLAGALLU VILLAGE,
TQ & DIST: BELLARY
CORPORATE OFFICE NO. 69,
UTTAM HOUSE, P DMELLO ROAD
CHINCH BANDRA MUMBAI
BY ITS MANAGING DIRECTOR
..... RESPONDENTS
(BY SMT K. VIDYAVATHI, AGA FOR R-1 & R-2
SRI RAMESH N MISALE, ADV. FOR R-3 & R-4)
THESE WRIT PETITIONS ARE FILED UNDER
ARTICLES 226 & 227 OF THE CONSTITUTION OF INDIA
PRAYING TO DIRECT THE RESPONDENTS NO.1 TO 6
HEREIN TO PASS THE AWARD AMOUNT IN FAVOUR OF
THE PETITIONERS HEREIN TO THE EXTENT OF RS.12 TO
16 LAKHS PER ACRE FOR THE ACQUIRED LAND, AS PAID
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BY THE RESPONDENTS HEREIN TO THE OTHER LAND
OWNERS AS PER ANNEXURE-C DTD.10.08.2010 AND ETC.
THESE PETITIONS COMING ON FOR PRELIMINARY
HEARING THIS DAY, THE COURT MADE THE FOLLOWING:
ORDER
Smt. K.Vidyavathi, learned Government Advocate is directed to take notice for respondents No.1 & 2.
Sri Ramesh N Misale, learned standing counsel is directed to take notice for respondents No.3 & 4.
Learned counsel for the petitioners submit that in identical matter, this Court in W.P.No.78492- 78509/2013, vide order dated 23.08.2013 reserved liberty to the petitioners therein to give a representation requesting the respondents to extend the benefit given to other landlosers. Accordingly, on the same terms, these writ petitions are hereby disposed of reserving liberty to the petitioners to give a representation and if such a representation is given, then the respondents to consider the same in accordance with law as : 11 : expeditiously as possible. Accordingly, the writ petitions are hereby disposed of.
Three weeks' time is granted to the learned Government Advocate and the standing counsel for R-3 & R-4 to file memo of appearance.
SD/-
JUDGE Naa