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Delhi High Court - Orders

Intex Technologies India Ltd vs Telefonaktiebolaget Lm Ericsson And ... on 26 August, 2022

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~29
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     C.O.(COMM.IPD-PAT) 8/2022
                                INTEX TECHNOLOGIES INDIA LTD.          ..... Petitioner
                                             Through: Mr. Avinash K. Sharma, Advocate.

                                                   versus

                                TELEFONAKTIEBOLAGET LM ERICSSON
                                AND ANR                                   ..... Respondents
                                            Through: Ms.       Saya    Choudhary       Kapur,
                                            Mr. Ashutosh Kumar, Mr. Vinod Chauhan and
                                            Ms. Vrinda Bagaria, Advocates for R-1.

                                CORAM:
                                HON'BLE MS. JUSTICE JYOTI SINGH
                                                   ORDER

% 26.08.2022 Learned counsel appearing on behalf of the Petitioner submits that although he has instructions to withdraw the petition but since his vakalatanama is not on record, he may be permitted to file the same during the course of the day.

Let the needful be done during the course of the day. List on 30.08.2022.

JYOTI SINGH, J AUGUST 26, 2022/shivam Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:29.08.2022 16:10:52