Delhi High Court - Orders
Intex Technologies India Ltd vs Telefonaktiebolaget Lm Ericsson And ... on 26 August, 2022
Author: Jyoti Singh
Bench: Jyoti Singh
$~29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O.(COMM.IPD-PAT) 8/2022
INTEX TECHNOLOGIES INDIA LTD. ..... Petitioner
Through: Mr. Avinash K. Sharma, Advocate.
versus
TELEFONAKTIEBOLAGET LM ERICSSON
AND ANR ..... Respondents
Through: Ms. Saya Choudhary Kapur,
Mr. Ashutosh Kumar, Mr. Vinod Chauhan and
Ms. Vrinda Bagaria, Advocates for R-1.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 26.08.2022 Learned counsel appearing on behalf of the Petitioner submits that although he has instructions to withdraw the petition but since his vakalatanama is not on record, he may be permitted to file the same during the course of the day.
Let the needful be done during the course of the day. List on 30.08.2022.
JYOTI SINGH, J AUGUST 26, 2022/shivam Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:29.08.2022 16:10:52