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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Haryana - Subsection

Section 27(1) in The Haryana Kisan Kalyan Pradhikaran Act, 2018

(1)The Chief Executive Officer shall prepare for every year a report of its activities during that year and submit the report to the Government in such form and on or before such date, as may be prescribed and the Government shall cause the report to be laid before the State Legislature.