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[Cites 0, Cited by 0] [Section 68J(3)] [Section 68J] [Entire Act]

Union of India - Subsection

Section 68J(3)(ii) in The Employees' Provident Funds Scheme, 1952

(ii)a certificate from his employer that the Employees' State Insurance Scheme facility and benefits are not available to him for the treatment of the patient.' by Notification No. G.S.R. 404 (E), dated 25.4.2017 (w.e.f. 2.9.1952).]]