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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 9(14) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(14)The trustee shall obtain prior approval from the unit holders in accordance with Regulation 22 and from the Board in case of change in control of the manager.