Delhi High Court - Orders
Vifor (International) Ltd vs Mr. Pankaj Ramanbhai Patel & Anr on 18 February, 2019
Author: Manmohan
Bench: Manmohan
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 257/2018 & CC 48/2016
VIFOR (INTERNATIONAL) LTD. ..... Plaintiff
Through: Ms. Vaihsali Mittal, Advocate with
Ms. Vrinida Gambhir, Advocate.
versus
MR. PANKAJ RAMANBHAI PATEL & ANR. ..... Defendants
Through: Ms. Namrita Kochhar, Advocate.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
ORDER
% 18.02.2019 Learned counsel for plaintiff states that the matter is now listed before the Local Commissioner on 06th April, 2019.
List the matter before Court for monitoring of evidence on 25th July, 2019.
MANMOHAN, J FEBRUARY 18, 2019 js