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Delhi High Court - Orders

Vifor (International) Ltd vs Mr. Pankaj Ramanbhai Patel & Anr on 18 February, 2019

Author: Manmohan

Bench: Manmohan

1
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*       IN THE HIGH COURT OF DELHI AT NEW DELHI

+       CS(COMM) 257/2018 & CC 48/2016

        VIFOR (INTERNATIONAL) LTD.                   ..... Plaintiff
                      Through: Ms. Vaihsali Mittal, Advocate with
                               Ms. Vrinida Gambhir, Advocate.

                           versus

        MR. PANKAJ RAMANBHAI PATEL & ANR. ..... Defendants
                     Through: Ms. Namrita Kochhar, Advocate.

        CORAM:
        HON'BLE MR. JUSTICE MANMOHAN

                     ORDER

% 18.02.2019 Learned counsel for plaintiff states that the matter is now listed before the Local Commissioner on 06th April, 2019.

List the matter before Court for monitoring of evidence on 25th July, 2019.

MANMOHAN, J FEBRUARY 18, 2019 js