Bombay High Court
D. B. Realty Ltd vs State Of Maharashtra And 2 Others on 24 August, 2018
Bench: A.S. Oka, M.S. Sonak
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 1241 OF 2017
D. B. Realty Ltd. ....Petitioner
V/S
State Of Maharashtra And 2 Others ....Respondent
Mr. Milind Sathe, Sr. Counsel a/w Ms. Niyathi Kalra i/b Negandhi Shah & Himayatullah For Petitioner Mr. L.T.Satelkar, AGP for Respondent State CORAM : A.S. OKA & M.S. SONAK, JJ DATE : 24th August, 2018 P.C. :
Not to be placed before the bench in which Honourable Shri Justice M.S.Sonak is a member.
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