Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 2(59) in The Andaman and Nicobar Islands Excise Regulation, 2012

(59)"winery" means premises where wine is manufactured and includes every place therein where wine is stored or wherefrom it is issued;