Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(b) in The Immigrants (Expulsion From Assam) Act, 1950

(b)give such further directions in regard to his or their removal from India or Assam as it may consider necessary or expedient;