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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(1)(i) in The Rajasthan State Pollution Control Board Employees Service Rules and Regulations, 1993

(i)he has worked on the post or higher post under the same Appointing Authority or would have so worked but for his deputation or training;