Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 11G] [Entire Act] Union of India - Subsection Section 11G(1) in The Customs Act, 1962 (1)Nothing in sections, 11-C, 11-E and 11-F shall apply to any notified goods which are-(a)in personal use of the person by whom they are owned, possessed or controlled, or(b)kept in the residential premises of a person for his personal use.