Section 170 in The Delhi School Education Rules, 1973
170. Maintenance of accounts of fees and contributions.
- Accounts of fees and contributions collected by a school shall be maintained at the office of the school in accordance with the Government rules for the maintenance of public accounts and such accounts shall be liable to be inspected by the Director or any person authorised by him in this behalf and also by an officer from the office of the Accountant General, Central Revenues.
