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[Cites 0, Cited by 0] [Section 30(6)] [Section 30] [Entire Act]

State of Uttar Pradesh - Subsection

Section 30(6)(h) in The U.P. Harcourt Butler Technical University Act, 2016

(h)to prescribe qualifications and norms for appointment of papers setter, examiners, moderators and others, concerned with the conduct of examinations;