Section 13 in The Mizoram Aided College Employees (Death-cum-Retirement Gratuity) Rules, 1990
13. Sanctioning authority.
- The death-cum-retirement gratuity or such other claims under this scheme, shall be sanctioned by the Director of Higher Education, Mizoram. For the purpose it shall be incumbent upon the sanctioning authority that the relevant orders and procedure in this regard have been duly adhered to.
