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State of Himachal Pradesh - Section

Section 72 in Himachal Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

72. Extension or abridgement of time allowed.

- Subject to the provisions of the Act, the time allowed by these regulations or by order of the Commission for doing any act may be extended (whether it has already expired or not) or abridged for sufficient reason by order of the Commission.