Section 33(2)(i) in The Orissa Chit Funds Rules, 1985

[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Odisha - Subsection

Section 33(2)(i) in The Orissa Chit Funds Rules, 1985

(i)to submit his statement of objections and the grounds therefor supported by an affidavit before the date appointed by the Registrar in this behalf; and

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State of Odisha - Subsection

Section 33(2)(i) in The Orissa Chit Funds Rules, 1985