Section 4(1)(i) in Andhra Pradesh Municipalities (Licences For Projections and Lease of Road Sides and Street Margins) Rules, 1969

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

(i)the steps or slabs over drains shall not project into the street margin/road side beyond the relating wall of the drain;

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