Supreme Court - Daily Orders
Pooja Shukla vs Anshuman Dixit on 14 October, 2022
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
ITEM NO.6 COURT NO.9 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 17402/2022
(Arising out of impugned final judgment and order dated 28-04-2022
in TAC No. 597/2021 passed by the High Court of Judicature at
Allahabad)
POOJA SHUKLA Petitioner(s)
VERSUS
ANSHUMAN DIXIT Respondent(s)
(IA No. 121529/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 121524/2022 - EXEMPTION FROM FILING O.T.) Date : 14-10-2022 These matters were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE J.K. MAHESHWARI For Petitioner(s) Mr. Abhishek Krishna, Adv.
Mr. Arvind S. Avhad, AOR For Respondent(s) UPON hearing the counsel, the Court made the following O R D E R Learned counsel for the petitioner seeks permission to withdraw the present special leave petition.
Taking the statement on record, the special leave petition is dismissed as withdrawn.
(BABITA PANDEY) (R.S. NARAYANAN) COURT MASTER (SH) Signature Not Verified COURT MASTER (NSH) Digitally signed by BABITA PANDEY Date: 2022.10.15 14:21:11 IST Reason: