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State of Chattisgarh - Section

Section 7 in Indira Kala Sangit Vishwavidyalaya Act, 1956

7. Teaching in Vishwavidyalaya.

(1)All recognised teaching in connection with the Vishwavidyalaya courses shall be conducted by the teachers of the Vishwavidyalaya in accordance with such scheme as may be framed for each academic year by the Shiksha Samiti and shall include lectures, practical training and other teaching conducted in accordance with the syllabus prescribed by the Regulations.
(2)The authorities responsible for organising such teaching shall be prescribed by the States.
(3)The courses and curricula shall be prescribed by the Ordinances and, subject thereto, by the Regulations.
(4)No attendance at any teaching other than teaching conducted by the Vishwavidyalaya or by a college in accordance with the provisions of this section shall quality for admission to any examination of the Vishwavidyalaya for which a regular course of study has been prescribed by the Vishwavidyalaya.