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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Maharashtra - Subsection

Section 23(1)(a) in The Maharashtra State Council of Examinations Act, 1998

(a)to advise the Government on matters of policy relating to scholastic, professional examinations or certain other examinations entrusted to it, from time to time;