Punjab-Haryana High Court
Sunil Grover vs State Of Punjab And Ors on 1 December, 2015
113 CRM-M-40515-2015
SUNIL GROVER VS STATE OF PUNJAB AND ORS
Present: Mr.D.K.Bhatti , Advocate for the petitioner.
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Ajay Tewari,J.(Oral)
Learned counsel prays for permission to withdraw the present petition with liberty to avail the alternate remedy.
Allowed as prayed for.
Dismissed as withdrawn with the aforesaid liberty.
(AJAY TEWARI) JUDGE December 01, 2015 sunita SUNITA NAGPAL 2015.12.02 12:21 I attest to the accuracy and authenticity y of this document Chandigarh