Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 147] [Entire Act] State of Odisha - Subsection Section 147(vi) in The Orissa Registration Rules, 1988 (vi)If it is presented after the prescribed time [Section 23, 24, 25, 26, 72(2), 75(2) and 77(1)].
