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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(d) in International Financial Services Centres Authority (Insurance Products and Pricing) Regulations, 2022

(d)“Digital Signature” shall have the same meaning as assigned to it in Information Technology Act, 2000 (2 of 2000);