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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Rajasthan - Subsection

Section 57(2) in Rajasthan State Legal Services Authority Regulations, 1999

(2)The Secretary of the High Court Legal Awareness Committee or the District Legal Awareness Committee or the chairman of the Taluk Legal Awareness Committee, as the case may be, shall also associate the members of the legal profession, college students, social organisations, charitable and philanthropic institutions and other similar organisations with the Legal Literacy Camp.