Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 43(4)] [Section 43] [Entire Act]

State of Andhra Pradesh - Subsection

Section 43(4)(g) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

(g)particulars of all title-deeds and other documents relating to the properties belonging to the institution or endowment ;