Delhi High Court - Orders
State (Gnctd) vs Md. Jabbar on 12 April, 2022
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 414/2018
STATE (GNCTD) ..... Petitioner
Through: Ms. Kusum Dhalla, APP for State
along with SI Krishan Pal, P.S.
Karawal Nagar
versus
MD. JABBAR ..... Respondent
Through: None
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 12.04.2022 At request of learned APP for State, list on 25th August, 2022.
CHANDRA DHARI SINGH, J APRIL 12, 2022 Dy/@k Signature Not Verified Signed By:GAURAV SHARMA Signing Date:14.04.2022 12:10:33