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Delhi High Court - Orders

State (Gnctd) vs Md. Jabbar on 12 April, 2022

Author: Chandra Dhari Singh

Bench: Chandra Dhari Singh

                          $~40
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      CRL.REV.P. 414/2018
                                 STATE (GNCTD)                                       ..... Petitioner
                                                    Through:     Ms. Kusum Dhalla, APP for State
                                                                 along with SI Krishan Pal, P.S.
                                                                 Karawal Nagar

                                                    versus

                                 MD. JABBAR                                          ..... Respondent
                                                    Through:     None

                                 CORAM:
                                 HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
                                                    ORDER

% 12.04.2022 At request of learned APP for State, list on 25th August, 2022.

CHANDRA DHARI SINGH, J APRIL 12, 2022 Dy/@k Signature Not Verified Signed By:GAURAV SHARMA Signing Date:14.04.2022 12:10:33