Section 2(c) in Uttarakhand Water Management and Regulatory Act, 2013
(c)"Bulk water Entitlement" Means the Volumetric authorization given by the [Commission] [Substituted words 'commission' by section 2 of Act no. 03 of 2016 of the Uttarakhand.] to a share of water resource by a project, river system or storage facility, for specific period of time as specifically provided in the order granting the entitlement;
