Kerala High Court
Manna Elza John vs University Of Calicut on 9 November, 2021
Author: N.Nagaresh
Bench: N.Nagaresh
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
TUESDAY, THE 9TH DAY OF NOVEMBER 2021/18TH KARTHIKA, 1943
WP(C) NO. 22764 OF 2021
PETITIONER:
MANNA ELZA JOHN, AGED 21 YEARS,
D/O.JOHN K.JOHN, KAVALAKKAT HOUSE,
KERA-23, KALLUPALAM ROAD,
MONSOON VALLEY, ANGAMALY P.O.,
ALUVA TALUK,
ERNAKULAM DISTRICT, PIN-683 572.
BY ADVS.
JOHN JOSEPH(ROY)
MEDONA LOPEZ
RESPONDENTS:
1 UNIVERSITY OF CALICUT,
REPRESENTED BY ITS REGISTRAR,
CALICUT UNIVERSITY CAMPUS,
CALICUT UNIVERSITY P.O., PIN-673 635.
2 THE PRINCIPAL,
GOVERNMENT LAW COLLEGE,
TRISSUR-680 005.
SRI.RANJITH K.R., G.P.
SRI.P.C.SASIDHARAN, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 09.11.2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) No.22764/2021
:2 :
JUDGMENT
~~~~~~~~~ Dated this the 9th day of November, 2021 The learned counsel for the petitioner submits that subsequent to the interim order passed by this Court on 22.10.2021, the petitioner has produced the originals of all requisite documents before the 2nd respondent.
In view of the said fact, the interim order passed on 22.10.2021 is confirmed and the writ petition is disposed of accordingly.
Sd/-
N. NAGARESH, JUDGE aks/09.11.2021 WP(C) No.22764/2021 :3 : APPENDIX OF WP(C) 22764/2021 PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE CONSOLIDATED STATEMENT OF MARKS OF THE PETITIONER FOR HER GRADATION ISSUED FROM THE CHRIST (DEEMD TO BE UNIVERSITY) BANGALORE. Exhibit P2 TRUE COPY OF THE FIRST PHASE ALLOTMENT MEMO DATED 13.10.2021 ISSUED BY THE COMMISSIONER FOR ENTRANCE EXAMINATIONS, KERALA.
Exhibit P3 TRUE COPY OF THE SOFT COPY OF THE TRANSFER CERTIFICATE NO.40004064 DATED 21.09.2021.
Exhibit P4 TRUE COPY OF THE SCHEDULE FOR COLLECTING CONVOCATION FOLDERS IN PERSON DATED 30.09.2021 ISSUED BY THE UNIVERSITY.
Exhibit P5 TRUE COPY OF THE REQUEST MADE BY THE PETITIONER DATED 15.10.2021 AND THE REPLY THERETO.
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