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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(2) in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

(2)It shall produce evidence of qualified staff members for the departments listed below who have consented to join the faculty of the institution. It shall also furnish the consent letter/appointment order for such staff members.