Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 679] [Entire Act] State of Punjab - Subsection Section 679(4) in Punjab Jail Manual, 1996 (4)Prisoners and guards, when the party inclusive of guards does not exceed five, shall be paid for the ordinary rates in force on the line.
