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[Cites 0, Cited by 0] [Section 29(4)] [Section 29] [Entire Act]

State of Karnataka - Subsection

Section 29(4)(iii) in Karnataka Janapada Vishwavidyalaya Act, 2011

(iii)to scrutinise all proposals of the University involving expenditure for which no provision is made in the budget or involving the expenditure in excess of the amount provided for in the budget including creation, upgradation and abolition of posts in the University;