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Union of India - Section

Section 18 in The Taxation Laws (Amendment) Act, 2003

18. Amendment of Second Schedule.-

In the Second Schedule to the Income- tax Act, in rule 68A, in sub- rule (3), for the words" eight per cent.", the words" six per cent." shall be substituted. CHAPTER III AMENDMENTS TO THE WEALTH- TAX ACT, 1957 CHAPTER III AMENDMENTS TO THE WEALTH- TAX ACT, 1957