Section 66(5) in The Bihar Motor Vehicles Rules, 1992
(5)For the purpose of a quorum at a meeting, presence of at least two members shall be necessary, out of which one member shall be the Chairman or thePresiding Officer appointed under sub-rule (6). If within half an hour from the time appointed for the meeting a quorum is not present the meeting shall be adjourned to such day and at such time and place as the Chairman or the Presiding Officer may determine.
