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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Rajasthan - Subsection

Section 43(x) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(x)to finalize income creation by levying fees for use of canal banks adjoining land and of service road of Distributary/main canal etc. in respective area of operation;