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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(iii) in Andhra Pradesh Language Pundits Training Colleges (Regulation of Admission) Rules, 2005

(iii)In respect of Minority institutions Minority Welfare Department, my be recommended for withdrawal of the Minority status of the Institution permanently.