Section 69 in The Rajasthan Municipalities Accounts Rules, 1963
69. Receipt by fully vouched bills.
- In case of Government departments which make payment though fully vouched bills, advance receipts may be given as per rules of their departments. After the receipts of those bills duly passed by the Treasury, they shall be encashed and entered in the general cash book (form 34). No further receipt need be issued in such cases.
