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State of Jharkhand - Section

Section 752 in Bihar Education Code, 1961

752. Vocational Guidance.

- Educational Guidance is not to be separated from vocational guidance. From the practical point of view the ultimate purpose of education is to prepare an individual to take up a vocation or calling in life. Educational guidance should not be devoid of an understanding of the vocational implications of the educational course and subjects of study. Vocational guidance would attempt to broaden the child's horizon of knowledge by providing him comprehensive information regarding the world of work before he tries to get himself fitted therein.