Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 33 in The U.P. Minor Minerals (Concession) Rules, 1963

33. Foreign national not to be employed.

- Except with the prior approval of the State Government, the lessee shall not employ in connection with the mining operations are person who is not an Indian national.