Patna High Court - Orders
Md.Anish Ndf @ Guddu vs State Of Bihar on 22 May, 2009
IN THE HIGH COURT OF JUDICATURE AT PATNA
Cr. Misc. No.13139 of 2009
MD.ANISH NADAF @ GUDDU
Versus
STATE OF BIHAR
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2/ 22.05.2009Call for carbon copy of the case diary of Runnisaidpur P.S. case no.238 of 2008 (S.T. No. 24 of 2009) from the court of the Additional Sessions Judge- cum-Fast Track Court No. VII, Sitamarhi, and put up on its receipt.
JA/- (Sheema Ali Khan, J.)