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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(1)(iii) in Andhra Pradesh District Planning Committees Act, 2005

(iii)four members to be nominated by the Government of whom one member shall be from the Minorities and three members shall be nominated from the experts of the subject;