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[Cites 0, Cited by 0] [Section 61(8)] [Section 61] [Entire Act]

State of West Bengal - Subsection

Section 61(8)(a) in Raiganj University Act, 2014

(a)section 63 shall stand repealed and thereupon the Raiganj University Council referred to in sub-section (1) of the said section, and all bodies and all committees constituted by the said Council, shall stand dissolved;