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State of Uttar Pradesh - Section

Section 22 in The U.P. Panchayat Raj Act, 1947

22. Representations and recommendation by [Gram Panchayat] [Substituted by ibid.] -

A [Gram Panchayat] [Substituted by U.P. Act No. 9 of 1994.] may make to the proper authority -
(a)any representation concerning the welfare of the persons residing within its jurisdiction, and
(b)any recommendation as to the appointment, transfer or dismissal of patrol of the Irrigation Department, Patwari (or Lekhpal, village chowkidar) or Mukhia serving in any area within the jurisdiction of such [Gram Panchayat] [Substituted by U.P. Act No. 9 of 1994.]