Supreme Court - Daily Orders
Sri Balailal Karan vs State Of West Bengal . on 23 November, 2015
Author: Chief Justice
Bench: Chief Justice, Amitava Roy
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 2029 OF 2011
SRI BALAILAL KARAN .. APPELLANT(S)
VERSUS
STATE OF WEST BENGAL AND .. RESPONDENT(S)
OTHERS
O R D E R
1. We have heard learned counsel for the parties to the lis.
2. Having gone through the records of the case, we are of considered opinion that the appeal, being devoid of any merit, is liable to be dismissed and, is dismissed accordingly.
...................CJI.
[ H.L. DATTU ] ....................J. [ AMITAVA ROY ] Signature Not Verified Digitally signed by Charanjeet Kaur NEW DELHI, Date: 2015.11.26 17:13:14 IST Reason: NOVEMBER 23, 2015.
ITEM NO.72 COURT NO.1 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2029/2011
SRI BALAILAL KARAN Appellant(s)
VERSUS
STATE OF WEST BENGAL & ORS. Respondent(s)
(With office report for direction) Date : 23/11/2015 This appeal was called on for hearing today. CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE AMITAVA ROY For Appellant(s) Mr. S. Chakraborty, Adv.
Mr. Shekhar Kumar, Adv. For Respondent(s) Mr. Somitra G. Chaudhuri, Adv.
Mr. Parijat Sinha,Adv. Mr. Partha Sil, Adv.
Mr. Tavish B Prasad, Adv. Mr. Ghanshyam Joshi,Adv. Mr. Avijit Bhattacharjee,Adv. (NP) Mr. Anip Sachthey,Adv.(NP) UPON hearing the counsel the Court made the following O R D E R The appeal is dismissed. [ Charanjeet Kaur ] [ Vinod Kulvi ] A.R.-cum-P.S. Asstt. Registrar [ Signed order is placed on the file ] ITEM NO.802 COURT NO.1 SECTION XVI S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No. 2029/2011 SRI BALAILAL KARAN Appellant(s) VERSUS STATE OF WEST BENGAL & ORS. Respondent(s) Date : 23/11/2015 This appeal was mentioned today. CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE AMITAVA ROY For Appellant(s) For Respondent(s) Mr. Soumitra G. Choudhuri, Adv.
Mr. Parijat Sinha, Adv.
UPON hearing the counsel the Court made the following O R D E R The name of Shri Soumitra G. Choudhuri, learned counsel be treated to be shown in order dated 20.11.2015 along with Shri Parijat Sinha, learned counsel.
[ Charanjeet Kaur ] [ Vinod Kulvi ] A.R.-cum-P.S. Asstt. Registrar