Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 225] [Entire Act] State of Tripura - Subsection Section 225(1) in Tripura Municipal Act, 1994 (1)All Planning and Development activities in an Urban Development Region under this Chapter shall be carried out under the overall over Urban supervision and control of the Municipality,