Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 158B] [Entire Act] Union of India - Subsection Section 158B(III) in The Drugs and Cosmetics Rules, 1945 (III)For issue of license with respect to Balya and Poshak medicines the person who applied for license is required to submit the following:
