Bombay High Court
Vardhman Developers vs Income Tax Officer Ward 26 2 1 on 26 September, 2023
Author: Neela Gokhale
Bench: K. R. Shriram, Neela Gokhale
2023:BHC-OS:10713-DB Suo-Motu in oswp-3606-2022+.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NOS. 3606, 3691, 3782, 3791, 3823, 3846, 3857,
3861, 3870, 3939, 3951, 3972, 3974, 3976, 3981, 3999, 4018,
4047, 4103, 4104, 4129, 4141, 4189, 4237, 4247, 4248, 4252,
4269 a/w INTERIM APPLICATION NO. 5019 OF 2022, 4272, 4290,
4295, 4319, 4487, 4536, 4554, 4581, 4585, 4626, 4633, 4666,
4725, 4851, 4864, 4903, 4908, 4929, 5016, 5191, 5197, 5217,
5226, 5234, 5261 & 5263 OF 2022
WITH
WRIT PETITION (L) NOS. 26603, 26705, 26841, 27149, 27803,
29361, 29686, 30026, 30418, 32577, 33052, 33263, 36887,
37797, 37798, 40818 & 41138 OF 2022
WITH
WRIT PETITION NOS. 31, 208, 210, 224, 231, 244, 245, 267, 269,
275 a/w INTERIM APPLICATION NO. 2065 OF 2023, 276, 298,
351, 499, 543, 648, 853, 888, 892, 905, 912, 931, 935, 1105,
1159, 1375, 1500, 1515, 1626, 1638, 1665, 1666, 1680, 1682,
1686, 1687, 1693, 1701, 1708, 1725, 1733, 1745, 1755, 1765,
1770, 1771, 1786, 1795, 1820, 1823, 1837, 1843, 1868, 1873,
1891, 1910, 1932, 1995, 1996, 2007, 2066, 2079, 2093, 2159,
2281, 2291, 2306, 2312, 2420, 2498, 2518, 2519, 2583, 2614,
2647 & 2693 OF 2023
WITH
WRIT PETITION (L) NOS. 1764, 2295, 2354, 2521, 2932, 3998,
4247, 4367, 4916, 5609, 5910, 6858, 9231, 9232, 9484, 9715,
11446, 12453, 16323, 17374, 18807, 19160 & 25291 OF 2023
Adil Aspi Engineer ... Petitioner
Versus
Income Tax Officer, Ward 19(1)(1) & Ors. ... Respondents
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Gitalaxmi
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Suo-Motu in oswp-3606-2022+.doc
CORAM K. R. SHRIRAM &
NEELA GOKHALE, JJ.
(In Chamber) DATED: 26th September 2023 P.C. :
1. Suo-Motu called for speaking to the minutes.
2. In the order dated 15th September 2023, the following corrections to be carried out :
In paragraph 2, in the second sentence the word "consequentially" to be replaced with the word "consequently" and in third sentence of the same paragraph the word "have" to be replaced with "and has".
3. Rest of the order remains unaltered. Original order to be corrected accordingly.
(NEELA GOKHALE, J.) (K. R. SHRIRAM, J.) Digitally signed by GITALAXMI GITALAXMI KRISHNA KRISHNA KOTAWADEKAR KOTAWADEKAR Date:
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